Display Board : Hazaribagh
Civil Court Hazaribagh
Wed, 10th Jun, 2026 08:25 AM
Designation
Court No.
Case Details
Designation
Court No.
Case Details
Principal District and Sessions Judge
1
Not in Session
Principal Judge, Family Court
2
Not in Session
D. J cum Additional Sessions Judge - 1
3
SESSION TRIAL/254/2019
In Progress
District and Additional Sessions Judge 9
36
Not in Session
Special Judge, A.C.B. Hazaribag
35
Not in Session
D. J cum Additional Sessions Judge - 1
3
SESSION TRIAL/254/2019
In Progress
D.J cum Addl. Sessions Judge 4
8
Not in Session
District Judge cum Addl. Sessions Judge 3 cum spl Judge POCSO
5
Running
D.J cum Addl. Sessions Judge 4
8
Not in Session
D.J cum Addl. S.J-5 cum P.O MVACT
7
Running
District and Additional Sessions Judge 7
33
Not in Session
District and Additional Sessions Judge 10
37
Not in Session
District and Additional Sessions Judge 8
34
Running
C.J.M cum Civil Judge(Sr. Division)- 3
11
Not in Session
Civil Judge(Sr. Division)-1 cum ACJM
9
Not in Session
Judicial Magistrate 1st Class
37
Not in Session
Judicial Magistrate 1st Class
38
Running
Judicial Magistrate 1st Class
39
Not in Session
Judicial Magistrate 1st Class
20
G. R Cases/667/2022
Called
Judicial Magistrate 1st Class
43
Not in Session
Judicial Magistrate 1st Class
25
Not in Session
Additional Civil Judge (Junior Division) -VIII
35
Not in Session
S.D.J.M
16
Running
Judicial Magistrate 1st Class
23
Not in Session
Judicial Magistrate 1st Class
28
Not in Session
Additional Civil Judge (Junior Division) -X
38
Not in Session
Judicial Magistrate 1st Class
42
Not in Session
Judicial Magistrate 1st Class
36
Not in Session
Additional Civil Judge (Junior Division) -IX
36
Not in Session
Additional Civil Judge (Junior Division) -VII
37
Running
Munsif
17
Not in Session
Judicial Magistrate 1st Class
41
Running
District Judge cum Addl Sessions Judge 6
32
Not in Session
Judicial Magistrate 1st Class
40
Not in Session
Civil Judge(Sr. Division)- 6
14
Not in Session
Principal District and Sessions Judge
1
Running
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